Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Rajasthan - Subsection Section 79(e) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (e)The order if any made by the disciplinary authority and the Enquiring Authority in regard to the inquiry, and
