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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(2)Each juvenile admitted in an observation home shall be medically examined by the Medical Officer within 24 hours, in special cases within 48 hours, and also at the time of transfer of the juvenile to a special home within a similar period before transfer and further at any other time that may be considered necessary by the Medical Officer or the Officer-in-charge.