Himachal Pradesh High Court
National Highways Authority Of India vs Balak Ram And Others on 7 October, 2023
National Highways Authority of India Versus Balak Ram and others OMP(M) No.123 of 2023 .
07.10.2023 Present: Ms. Shreya Chauhan, Advocate, for the applicant.
The instant application has been filed by the applicant, praying for condoning the delay of 10 months and of 17 days in filing the appeal.
Let notice be issued to the respondents in this application, returnable within four weeks, on taking steps rt within a week. List thereafter.
(Ranjan Sharma) Judge October 07, 2023 (Bhardwaj) ::: Downloaded on - 07/10/2023 20:37:17 :::CIS