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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(i) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(i)All references to the Board in the Indian Electricity Act, 1910 (No. 9 of 1910) in so far as the State is concerned shall be read as reference to the Commission or companies or body corporate or person or authority as provided in this Act or any rules framed under this Act and wherever it relates to general policy matters, the State Government :