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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Madhya Pradesh - Subsection

Section 109(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)The travelling allowances and other allowances and conditions of their payments shall be same as those for Government servants on the corresponding scales of pay except in cases where they are fixed differently by special order of the Government in particular cases, for different Market Committees.