Supreme Court - Daily Orders
Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 4 June, 2019
Bench: Indu Malhotra, M.R. Shah
ITEM NO.805 COURT NO.4 SECTION IX
(Mentioning Matter)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s).20391/2019 IN CIVIL APPEAL
NO.9048/2012
(Arising out of impugned final judgment and order dated 17-04-
2014 in C.A. No. No. 9048/2012 passed by the Supreme Court Of
India)
PARSHVANATH CHARITABLE TRUST AND ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
IA No. 86829/2019 - GRANT OF INTERIM RELIEF
IA No. 86823/2019 - INTERVENTION/IMPLEADMENT)
Date : 04-06-2019 This petition was mentioned today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE M.R. SHAH
(VACATION BENCH)
For Petitioner(s) Mr. Sanjay Sharawat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Taken on board.
Tag with I.A.(Diary No.20243/2019) in Civil Appeal No.9048 of 2012.
(GEETA AHUJA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.06.07 15:23:19 IST Reason: