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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(d) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(d)"Election Commission of India" means, the Election Commission of India constituted under Article 324 of the Constitution of India;