Section 2(21) in The Burdwan University Act, 1981.
(21)"Teacher" means a Principal, Professor, [Associate Professor, Reader, Assistant Professor] [Substituted 'Assistant Professor, Reader, Lecturer' by Act No. 12 of 2011.], Demonstrator, Tutor, Instructor or any other person appointed or recognized as such by the University, either whole-time or part-time, for the purpose of imparting instruction or conducting research in the University or appointed by an affiliated college or institution;
