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[Cites 0, Cited by 1] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(d) in The Punjab Co-operative Societies Act, 1961

(d)between the society and any other co-operative society, between a society and liquidator of another society or between the liquidator of one society and the liquidator of another society;