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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in Drugs (Prices Control) Order, 2013

(b)there are less than five manufacturers for that formulation having one percent or more market share, the ceiling price shall be calculated as under:-
(i)in the event of other strengths or dosage forms of the same scheduled formulation is available in the list of scheduled formulation, the average price to retailer shall be calculated as under: