Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 5 in The U. P. Opium Smoking Act, 1934

5. Presumption of smoking prepared opium in certain cases.

- If any person not being a registered smoker, is found in possession of prepared opium or any apparatus used for the smoking of, or in the manufacture of prepared opium, it shall be presumed, until the contrary is proved, that such person smokes prepared opium.