Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 24 in The M.P. Civil Services (Pension) Rules, 1976 24. Forfeiture of service on dismissal or removal. - Dismissal or removal of a Government servant from a service or post automatically entails forfeiture of his past service.
