Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 42 in The Rajasthan Financial Corporation General Regulations, 2002

42. Chairman of meeting : In chapter III and IV.

- (i) unless the context does not permit, the reference to "general meeting" shall include a reference to a meeting of a class of shareholders, and
(ii)the word 'Chairman' means the 'Chairman' of a meeting under Regulation 48.