Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Promark Techsolutions Private Limited vs Union Territory Of J And K And Anr on 24 December, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                             141
                                                             Supp

          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                                 Arb P 45/2024

PROMARK TECHSOLUTIONS PRIVATE LIMITED                    ..... Petitioner (s)

                           Through:    Mr. Vinayak Phull, Advocate
                                       (through VC)

                        V/s

UNION TERRITORY OF J AND K AND ANR.                    ..... Respondent(s)
                           Through:    Mr. Abdul Rashid Malik, Sr. AAG
                                       with Mr. Younis Ahad, Advocate.
Coram:
                Hon'ble Mr. Justice Sanjay Dhar, Judge
                                  ORDER

24.12.2025 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 24.12.2025 Aasif