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[Cites 0, Cited by 0] [Section 307(4)] [Section 307] [Entire Act]

State of Tamilnadu - Subsection

Section 307(4)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)the means of lighting, water-supply, common bathing arrangements and common privy accommodation to be provided for the use of the tenants;