Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(d) in The Greater Noida Industrial Development Area Building Regulations, 1992

(d)be enclosed by partition walls and the surface of every such wall or partition shall be finished with a smooth impervious material to a height of not less than 1 metre above the floor of water closet and 1.8 mtrs. above the floor of bathroom;