Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Indian Contract Act, 1872 (c)The person making the proposal is called the "promisor", and the person accepting the proposal is called the "promisee";
