Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(6)(ix) in Sri Sathya Sai University for Human Excellence Act, 2018 (ix)to take such decisions and steps as are found desirable for effectively carrying out the objects of the University.