Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 47] [Section 251(1)] [Section 251] [Entire Act]

Union of India - Subsection

Section 251(1)(c) in The Income Tax Act, 1961

(c)in any other case, he may pass such orders in the appeal as he thinks fit.