Calcutta High Court
Indofil Chemicals Co vs State Of West Bengal on 29 August, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
WP No.492 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
INDOFIL CHEMICALS CO.
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : August 29, 2014.
Appearance:
Mr. Soumya Majumdar, Adv.
Mr. Agnibesh Sengupta, Adv.
...Petitioner
Mr. Anant Kumar Shaw, Adv.
Mrs. Anandamoyi Ghosh, Adv.
Mr. Nirupam Dhali, Adv.
...Respondent
The Court : The parties filed their respective notes and concluded their arguments.
Judgment reserved.
(ARINDAM SINHA, J.) sg.