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Calcutta High Court

Indofil Chemicals Co vs State Of West Bengal on 29 August, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                            WP No.492 of 2005

                     IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


                        INDOFIL CHEMICALS CO.
                                Versus
                         STATE OF WEST BENGAL


      BEFORE:

      The Hon'ble JUSTICE ARINDAM SINHA
      Date : August 29, 2014.

                                                                Appearance:
                                                  Mr. Soumya Majumdar, Adv.
                                                Mr. Agnibesh Sengupta, Adv.
                                                                ...Petitioner

                                                 Mr. Anant Kumar Shaw, Adv.
                                                Mrs. Anandamoyi Ghosh, Adv.
                                                    Mr. Nirupam Dhali, Adv.
                                                                ...Respondent

The Court : The parties filed their respective notes and concluded their arguments.

Judgment reserved.

(ARINDAM SINHA, J.) sg.