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[Cites 0, Cited by 0] [Section 134(3)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(3)(mm) in The Orissa Co-operative Societies Act, 1962

(mm)the furnishing of information by members as to their financial position and alienation of their immovable properties and creditors of members to furnish statement of their claim;