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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(c) in The Bihar and Orissa Excise Act, 1915

(c)no portion of the hemp plant [* * *] [The words 'or any cocaine-yielding plant of the genus Eryth roxylon' were repealed by the Dangerous Drugs Act 2 of 1933.] from which an intoxicating drug can be manufactured or produced shall be collected.