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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(7) in Bihar Anti Terrorist Squad Rules, 2014

(7)As the ATS has been allocated a separate budgetary sub-head, cash and account books shall be maintained in the Headquarters by an Assistant Accountant who will report to the Drawing and Disbursing Officer of the time.