Calcutta High Court (Appellete Side)
W.P. No. 15201(W) Of 2015Monoj ... vs The State Of West Bengal & Ors on 14 June, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1
14.06.2016.
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W.P. No. 15201(W) of 2015Monoj Choudhury
Versus
The State of West Bengal & Ors.
Mr. Ekramul Bari
Syed Mansur Ali .. For the petitioner
Mrs. Nandini Mitra .. For the University
Mr. Jaharlal De .. For the State
Mr. Monish Sen .. For the respondent no. 4
On the prayer made on behalf of the petitioner list this writ petition in the monthly combined list of July, 2016.
(Debangsu Basak, J.)