Manipur High Court
The Langol Aying Leikai Apunba Lup ... vs The Manipur Valley Village Reserve ... on 12 June, 2020
Bench: Ramalingam Sudhakar, Ahanthem Bimol Singh
Item No. 1 (Supplementary - 1)
(Through Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(PIL) No. 8 of 2020
The Langol Aying Leikai Apunba Lup Meitei Langol
....Applicant
- Versus -
The Manipur Valley Village Reserve Forest Rights
Protection Association & 5 Ors.
...Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 12.06.2020 [R.S., C.J.] Mr. Shyam Sharma, learned counsel appears for the applicant.
Notice.
List the matter on 28.07.2020.
JUDGE CHIEF JUSTICE
bipin
Page 1 WAIKH Digitally signed
OM by WAIKHOM
TONEN MEITEI
TONEN Date:
2020.06.15
MEITEI 16:40:57 +05'30'