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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Bengal Presidency - Subsection

Section 69(d) in Police Regulations, Bengal , 1943

(d)The Police Gazette is intended for official use only but a police officer may subscribe for copies for his own use; applications should be made to the office of the Inspector-General from which the rates of subscription can be ascertained.