Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(g) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(g)to formulate safety recommendation on the basis of safety studies, including induction of new technology to enhance safety, conducted from time to time.