Punjab-Haryana High Court
Chaman Lal Sharma vs Union Of India And Others on 23 December, 2009
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.7431 of 2009
Date of decision:23.12.2009
Chaman Lal Sharma ....Petitioner
versus
Union of India and others ...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Balraj Singh Rathee, Advocate, for the petitioners.
Mr. Surjit Singh Choudhary, Central Government Standing
Counsel, for the respondents.
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1. Whether reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the reporters or not ?
3. Whether the judgment should be reported in the digest ?
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K.Kannan, J. (Oral)
For detailed orders see Civil Writ Petition No.11156 of 2009 of even date.
(K.KANNAN) JUDGE 23.12.2009 sanjeev