Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7J] [Entire Act] Madras Presidency - Subsection Section 7J(1) in Madras Hindu Religious and Charitable Endowments Act, 1951 (1)Meetings of the Board shall be convened by the Secretary of the Board on the direction of the President.
