Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

12. [ [Inserted by G.S.R. 639, dated 14th May, 1975.]

Notwithstanding any procedure set out in Schedule I for the measurement of tonnage of ships the volume computed in cubic metres may be multiplied by the factor 0.353 to arrive at volume in tons.][13] [Re-numbered by G.S.R. 639, dated 14th May, 1975.]. Fees.- Fees shall be levied under these rules at the rates and for the purposes specified in Schedule III.Rules As To The Measurement Of Tonnage