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State of Punjab - Section

Section 23 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

23. Constitution of the Academic Council.

(1)The Academic Council shall consist of the following members, namely :-
(a)the Vice-Chancellor;
(b)the Dean/Deans of the College/Colleges;
(c)the Dean of Post-Graduate Studies;
(d)the Director of Extension Education;
(e)the Director of Research; and
(f)five senior-most Heads of the Departments of Colleges to be nominated by their respective Deans.
(2)The terms of office of the members, specified in Clause (f) of sub- section (1), shall be two years.