Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Bihar - Subsection Section 119(d) in Civil Court Rules of the High Court of Judicature at Patna (d)For administrative purposes the deposits shall bear date, the date on which the deposit was made into the Treasury.
