Madras High Court
S.Nanjundan vs Nilgiri Aavin Retired Employees' on 10 April, 2019
Author: N. Sathish Kumar
Bench: N.Sathish Kumar
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10.04.2019
CORAM
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
C.R.P.(PD) No.3492 of 2013
and M.P.No.1 of 2013
S.Nanjundan ... Petitioner
Vs.
1. Nilgiri Aavin Retired Employees'
Society by its President
2. P.Thiagarajan
3. T.Vasu
4. O.B.Lingan @ O.B.Lingaswamy
5. Sri.Mahalingeswara Cattle Growers
Society by its President
6. Nilgiri District Cooperative Milk
Producers' Union, Ootacamund,
by its General Manager;
7. Tamilnadu Cooperative Milk Producers'
Federation, Chennai ... Respondents
PRAYER: The Civil Revision Petition is filed under Article 227 of
Constitution of India, against the order dated 29.10.2012 passed in
I.A.No.695 of 2010 in O.S.No.115 of 2010 by the Hon'ble Subordinate
Judge of the Nilgiris at Udhagamandalam, seeking to set aside the same.
http://www.judis.nic.in
2
For Petitioner : Mr.C.A.Diwakar
For Respondents : Mr.S.K.Rakhunathan
for R3 and R4
No appearance
for R1,R2,R5 to R7.
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ORDER
The instant Civil Revision Petition has been filed against the order dated 29.10.2012 passed in I.A.No.695 of 2010 in O.S.No.115 of 2010 by the Hon'ble Subordinate Judge of the Nilgiris at Udhagamandalam, seeking to set aside the same.
2. When the matter is taken up for hearing today, the learned counsel appearing for the respondents submitted that the suit itself has been dismissed for default as early as on 10.08.2016. Hence, the present Revision Petition has become infructuous.
3. Recording the above submissions, this Civil Revision Petition is dismissed as infructuous. In the event of restoring the suit, the revision petitioner is at liberty to file an application to restore this http://www.judis.nic.in 3 petition. There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
10.04.2019 msv Index:Yes:No Internet:Yes/No Speaking order: Non-speaking order To The Hon'ble Subordinate Judge of the Nilgiris Udhagamandalam, http://www.judis.nic.in 4 N. SATHISH KUMAR, J.
msv C.R.P.(PD) No.3492 of 2013 and M.P.No.1 of 2013 10.04.2019 http://www.judis.nic.in