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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh District Planning Committees Act, 2005

15. Repeal of Ordinance 10 of 2003 and Ordinance 21 of 2005.

- The Andhra Pradesh District Planning Committees Ordinance, 2003 and the Andhra Pradesh District Planning Committees Ordinance, 2005 are hereby repealed.