Supreme Court - Daily Orders
Shripal vs Nagar Nigam, Ghaziabad on 12 September, 2023
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.28 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17312/2019
(Arising out of impugned final judgment and order dated 01-03-2019
in WC No. 13381/2012 passed by the High Court of Judicature at
Allahabad)
SHRIPAL & ANR. Petitioner(s)
VERSUS
NAGAR NIGAM, GHAZIABAD Respondent(s)
(IA No. 107735/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 18171-18192/2019 (XI)
(IA No. 46482/2021 - APPLICATION FOR SUBSTITUTION,IA No. 46484/2021
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. AND IA No.
112638/2019 - EXEMPTION FROM FILING O.T.)
Date : 12-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Ms. Amiy Shukla, Adv.
Mr. Shakti Vardhan, Adv.
Mr. Ashish Batra, Adv.
Mr. Shantanu Kumar, AOR
Ms. Rubi Kumari, Adv.
Ms. Sarvshree, Adv.
Mrs. Niranjana Singh, AOR
For Respondent(s) Ms. Amiy Shukla, Adv.
Mr. Shakti Vardhan, Adv.
Mr. Honey Jain, Adv.
Mr. Shantanu Kumar, AOR
Ms. Sarvshree, Adv.
Mrs. Niranjana Singh, AOR
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2023.09.12
Ms. Amiy Shukla, AOR
17:31:02 IST
Reason: Mr. Shakti Vardhan, Adv.
Mr. Devanshu Yadav, Adv.
Mr. Sameer Pandey, Adv.
Mr. Sahil Sharma, Adv.
Mr. Gautam Awasthi, AOR
Mr. Dinesh P.Rajbhar, Adv.
Ms. Anzu. K. Varkey, AOR
Ms. Anupama Rai, Adv.
Mr. Gulab Anand, Adv.
Ms. Mahesh Sharma, Adv.
Mr. Girijesh Pandey, Adv.
Dr. M.P. Singh, Adv.
Ms. Alpana Pandey, Adv.
Mr. Ajay Kumar Pandey, Adv.
Mr. Arvind Kumar, Adv.
Mr. Sriram P., AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the respondent No.1 seeking an adjournment, list the matter on 17.10.2023.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR