Supreme Court - Daily Orders
Rulda Ram vs Sanju Ram . on 10 February, 2014
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ITEM NO.36 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).2635/2014
(From the judgement and order dated 15/10/2013 in RSA No.4214/2013 of The
HIGH COURT OF H.P AT SHIMLA)
RULDA RAM Petitioner(s)
VERSUS
SANJU RAM & ORS. Respondent(s)
(With prayer for interim relief)
Date: 10/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. J.S. Attri, Sr.Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Ms. Priyanka Bharihoke, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NAVEEN KUMAR) (MINAKSHI MEHTA)
COURT MASTER COURT MASTER