Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 54(1)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)who is liquidator of any being wound up, whether under the orders of a court or otherwise; or