Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(1) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (1)The Council shall have the power to make regulations under the Act as shall be indicated in the rules made under the Act.
