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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(b)if anyone of the landholders has, by all the rest, been appointed, in writing, or admitted before the Settlement Officer, to be the managing landholder, the Settlement Officer shall recognize as the landholder;