Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 999] [Entire Act]

Union of India - Section

Section 449 in The Code of Criminal Procedure, 1973

449. Appeal from orders under section 446.

- All orders passed under section 446, shall be appealable -
(i)in the case of an order made by a Magistrate, to the Sessions Judge;
(ii)in the case of an order made by a Court of Session, to the Court to which an appeal lies from an order made by such Court.