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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Sikkim - Subsection

Section 36(1)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)regulate or prohibit in any forest
(i)the breaking up or clearing of any land;
(ii)the pasturing of cattle;
(iii)the firing or clearing of vegetation;
(iv)the girdling, tapping or burning of any trees or stripping off bark or leaves of any trees;
(v)the lopping or pollarding of any trees;
(vi)cutting, sawing, conversion and removal of trees and timber;
(vii)the quarrying of stones or the burning of lime or charcoal or the collection or removal of any forest produce or its subjection to any manufacturing processes;