Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 25 January, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 25.01.2024
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Dr. S.K Jain, Practicing Company Secretary for the Appellants.
Ms. Shefali Shankar, Advocate with Mr. Nishit Dhruva and
Ms. Rasika Ghate, Advocates i/b MDP & Partners, Advocates
for the Respondent.
ORDER:
1. Due to non-availability of the bench, the matter is adjourned. List on March 19, 2024.
Ms. Meera Swarup PRERNA Digitally signed by PRERNA Technical Member 25.01.2024 MANISH MANISH KHARE Date: 2024.01.25 PK KHARE 15:54:32 +05'30'