Section 4 in Eternal University (Establishment and Regulation) Act, 2008
4. Incorporation.
(1)The first Chancellor and the first Vice-Chancellor of the University and the first members of the Governing body, Board of Management and the Academic Council and all persons who may hereafter become such officers or members, so long as they continue to hold such office or membership, are hereby constituted a body corporate by the name of Eternal University Himachal Pradesh, Baru Sahib.(2)The University shall have perpetual succession and a common seal and shall sue and be sued by the said name.(3)The University shall situate and have its headquarter at Baru Sahib, District Sirmour, Himachal Pradesh.
