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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(ii) in The Delhi Urban Art Commission Act, 1973

(ii)"Connaught Place Complex" means the area comprising Connaught Place and its extension measuring approximately 140 hectares, being the area described as Zone D-I (Revised) in the Delhi Master Plan;