Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(9)(f) in The Karnataka Money-Lenders Act, 1961

(f)a loan to or by an insurance company as defined in the Insurance Act, 1938 (Central Act IV of 1938);