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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(c) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(c)the number of Directors necessary to form quorum and the procedure for conduct of business by the Board under sub-section (2) of section 16;