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[Cites 0, Cited by 0] [Section 73(6)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(6)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(a)be permitted to avail of such leave preparatory for retirement, and on such condition, as applicable for the employees of the Central Government of corresponding grade and level from time to time, or