Madhya Pradesh High Court
Sukhnandan Patel vs The State Of Madhya Pradesh on 6 January, 2016
WP-19384-2014 (SUKHNANDAN PA TEL Vs THE STA TE 0F MADHYA PRADESH) 06-0 1 -20 1 6 Shri S.P. Rai, learned Panel Lawyer for the respondents/State prays for and is granted
four weeks' time to file reply. (SUJOY PAUL) JUDGE