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[Cites 0, Cited by 0] [Section 171(5)] [Section 171] [Entire Act]

State of Bihar - Subsection

Section 171(5)(b) in The Bihar Government Estates (Khas-Mahal) Manual, 1953

(b)Proposals of Divisional Commissioners for the grant of lease of land to private individuals, free of rent, or at a reduced or nominal rent, or for the sale of land should similarly be submitted to Government in the department concerned, together with the particulars specified in clause (a) above.