[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 10 in The Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000
10.
The Board may make such changes in the Regulations as considered necessary from time to time.Annexure-AParadip Port TrustApplication Form for Joining the Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 1997| 1. | Name of the retired employee(In Block Letters). | : | |
| 2. | (a) Designation & Class of post | : | |
| (b) Employee No./P.P.O. NO. | : | ||
| (c) Department | : | ||
| 3. | Date of (i) Appointment: | ||
| (ii) Retirement | : | ||
| 4. | Last pay drawn | : | |
| 5. | Name of surviving Wife/Husband | : | |
| Name | Relations | Date of birth | Present age |
| (i) | |||
| (ii) | |||
| 6. | Name of the applicant | : | |
| 7. | Permanent Address | : |